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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 72(b) in The Jammu and Kashmir State Partnership Act, 1996

(b)in any other case by publication in Government Gazette and in at least one vernacular newspaper circulating in the district where the firm to which it relates has its place or principal place of business.