Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Bihar - Subsection

Section 40(b) in Bihar Boilers Attendants' Rules, 1948

(b)has served for not less than three years as fireman, serang on a battery of two or more boilers of Lancashire, Cornish, Water-Tube or Marine type each of not less than 500 square feet hearing surface; or