Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1(5)] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(5)(b) in Other Madhya Pradesh Rules made under the Madhya Pradesh Excise Act, 1915

(b)the District Superintendent of Police, or any Police Officer not lower in rank than Circle Inspector from time to time appointed by the District Superintendent of Police;