Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Madhya Pradesh - Subsection

Section 50(2)(d) in M.P. Rights of Persons with Disabilities Rules, 2017

(d)The proceedings of the meeting of search committee shall be confidential and no correspondence shall be entertained in this respect.