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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Meghalaya - Subsection

Section 67(7) in The Meghalaya Police Act, 2010

(7)For an objective periodical evaluation of the Training Policy of the State and its implementation, the State police may utilise the available assistance of organizations such as the Bureau of Police Research and Development of Government of India.