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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(6) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(6)to prepare the annual accounts of the University under the direction of the Vice-Chancellor and in accordance with the provisions of sub-section (1) of section 55, and submit the same to the Executive Council and State Council.