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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(2)(viii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(viii)to arrange for the tabulation of the marks in various subjects and the preparation of result sheets of the final examinations conducted by the Board;