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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(a) in The Maharashtra Witness Protection and Security Act, 2017

(a)"Committee" or "District Committee" means the District Witness Protection Committee and it includes Committee for Metropolitan Area and for the Commissionerate Area (other than Metropolitan Area) constituted under section 3 ;