Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 38 in The West Bengal Motor Vehicles Rules, 1989

38. Production of licence on demand.

- A conductor of a stage carriage shall at all times carry his licence and produce it on demand by any police officer in uniform or Motor Vehicles inspector for inspection.