Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Sikkim - Subsection Section 38(11) in Sikkim Urban and Regional Planning and Development Act, 1998 (11)The development plan shall come into force from the date of publication of notice in the Official Gazette under sub-section (10).
