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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(2) in Bihar Preservation and Improvement of Animals Rules, 1960

(2)In suspected cases of anthrax, no post-mortem examination shall be conducted and the carcass shall be buried six feet deep after putting in at least half a maund of calcium carbonate.