Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 158 in THE FINANCE ACT, 2021 158. Amendment of section 68. In section 68 of the principal Act, in sub-section {2), clauses ( b) and (c) shall be omitted.PART VIII-AMENDMENT TO THE SECURITIES AND EXCHANGE BOARD OF INDIA ACT, 1992
