Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(3) in Cochin Port Trust (Licensing of stevedoring and shore handling) Regulations, 2019 (3)The licence shall be issued under sub-regulations (2) on payment of security deposit specified in clause (d) of regulation 5.
