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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(1) in The Punjab Agricultural University Act, 1961

(1)The University shall subject to the provisions of this Act and the Statutes, be open to all persons;Provided that nothing herein shall require the University to admit to any course of study a larger number of students than may be prescribed;