Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41(5)] [Section 41] [Entire Act]

State of West Bengal - Subsection

Section 41(5)(b) in Gorkhaland Territorial Administration Act, 2011

(b)have any dealing or transaction, with the Gorkhaland Territorial Administration Sabha without the specific and prior approval of that Sabha.