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[Cites 0, Cited by 0] [Section 12AB(4)] [Section 12AB] [Entire Act]

Union of India - Subsection

Section 12AB(4)(iv) in The Income Tax Act, 1961

(iv)forward a copy of the order under clause (ii) or clause (iii), as the case may be, to the Assessing Officer and such trust or institution.