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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(2) in The Bihar Narcotic Drugs and Psychotropic Substances Rules, 1985

(2)Words and expressions used but not defined in these Rules shall have the meaning respectively assigned to them in the Narcotic Drugs and Psychotropic Substances Act, 1985 (Act 61 of 1985).