Delhi High Court - Orders
M/S Gm Modular Pvt Ltd vs Goutham Jain & Ors on 11 March, 2024
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Amit Bansal
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO (COMM) 73/2022 and C.M. Nos. 36175/2019 & 36176/2019
M/S GM MODULAR PVT LTD ..... Appellant
Through: Mr Pankaj Kumar, Advocate.
versus
GOUTHAM JAIN & ORS ..... Respondents
Through: Mr Shailen Bhatia, Ms Zeba
Tarannum Khan and Ms Sheril
Bhatia, Advocates.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 11.03.2024 [Physical Hearing/Hybrid Hearing (as per request)]
1. Counsel for the appellant says that the issue raised in the present appeal is the same as the issue arising in a bunch of appeals which are listed before a coordinate bench.
1.1 We are told that the connected matters are listed on 27.05.2024. 1.2 The lead matter in the said bunch is FAO(OS) (COMM) 358/2019, titled Dart Industries INC & Anr. versus Vijay Kumar Bansal & Ors.
2. Accordingly, at the request of counsel for the appellant, list the above- captioned appeal on 14.08.2024.
RAJIV SHAKDHER, J AMIT BANSAL, J MARCH 11, 2024/kd Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/03/2024 at 22:45:19