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Punjab-Haryana High Court

Chanan Singh Son Of Bhagwan Dass vs Subhash Chander Son Of Sh. Banarsi Lal ... on 15 November, 2012

Author: K. Kannan

Bench: K. Kannan

     IN THE HIGH COURT FOR THE STATES OF PUNJAB AND HARYANA AT
                            CHANDIGARH
                                C.R. No.5950 of 1999
                                Date of Decision.15.11.2012

Chanan Singh son of Bhagwan Dass, Shop No.701/15, MCK, Opposite Bus
Stand, Kaithal
                                                  .....Petitioner
                              Versus

Subhash Chander son of Sh. Banarsi Lal Aggarwal, near Bus Stand, Kaithal
                                                       .....Respondent

Present:     Mr. S.K. Garg Narwana, Senior Advocate with
             Mr. Navin Gupta, Advocate
             for the petitioner.

             None for the respondent.

CORAM:HON'BLE MR. JUSTICE K. KANNAN
1.    Whether Reporters of local papers may be allowed to see the
      judgment ? No
2.    To be referred to the Reporters or not ? No
3.    Whether the judgment should be reported in the Digest? No
                                        -.-
K. KANNAN J.(ORAL)

For detailed order, see order passed in C.R. No.5868 of 1999 of even date.

(K. KANNAN) JUDGE November 15, 2012 Pankaj*