Punjab-Haryana High Court
Chanan Singh Son Of Bhagwan Dass vs Subhash Chander Son Of Sh. Banarsi Lal ... on 15 November, 2012
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND HARYANA AT
CHANDIGARH
C.R. No.5950 of 1999
Date of Decision.15.11.2012
Chanan Singh son of Bhagwan Dass, Shop No.701/15, MCK, Opposite Bus
Stand, Kaithal
.....Petitioner
Versus
Subhash Chander son of Sh. Banarsi Lal Aggarwal, near Bus Stand, Kaithal
.....Respondent
Present: Mr. S.K. Garg Narwana, Senior Advocate with
Mr. Navin Gupta, Advocate
for the petitioner.
None for the respondent.
CORAM:HON'BLE MR. JUSTICE K. KANNAN
1. Whether Reporters of local papers may be allowed to see the
judgment ? No
2. To be referred to the Reporters or not ? No
3. Whether the judgment should be reported in the Digest? No
-.-
K. KANNAN J.(ORAL)
For detailed order, see order passed in C.R. No.5868 of 1999 of even date.
(K. KANNAN) JUDGE November 15, 2012 Pankaj*