Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21B] [Entire Act] State of Telangana - Subsection Section 21B(vi) in Telangana Housing Board Act, 1956 (vi)to carry on the business of providing urban infrastructure services including integrated housing and slum development and all activities incidental and ancillary thereto;
