Andhra Pradesh High Court - Amravati
Chinnala Prasanna Myagi Maggi vs Chinnala Josef on 14 December, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.:Tr.C.M.P.No.314 of 2023
PROCEEDING SHEET
Office
S.No DATE ORDER Note
02. 14.12.2023 BSS, J
The learned counsel for petitioner
Mr.V.Sreenivasa Rao, represented the case.
The learned counsel Mr.D.Rama Swamy
Reddy, represented on behalf of Mr.Rama Rao
Kochiri, learned counsel for respondent, requested
time to file counter-affidavit and then proceed with hearing.
List the case on 04-01-2024 under the caption of 'Final Hearing'.
The interim order granted earlier is extended till then.
_______ BSS, J KLNS