Gauhati High Court
Shivam Transcon Private Limited- Amrit ... vs The General Manager on 24 January, 2024
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GAHC010099462023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2970/2023
SHIVAM TRANSCON PRIVATE LIMITED- AMRIT KUMAR BURAGOHAIN
(JV)
HAVING ITS REGISTERED OFFICE AT REHANA MANSION,
GROUND FLOOR, RATAN DEWAN ROAD,
ULUBARI, GUWAHATI- 781007, ASSAM.
REPRESENTED BY SHRI AMRIT KUMAR BURAGOHAIN, AGED ABOUT 45
YEARS,
S/O- LATE BHUBAN CHANDRA BURAGOHAIN,
R/O- BYE LANE NO. 3, H/NO. 54,
4TH FLOOR, SHREE NAGAR,
GUWAHATI- 771005, P.S. DISPUR.
VERSUS
THE GENERAL MANAGER, NORTH EAST FRONTIER RAILWAY, MALIGAON
AND 3 ORS.
GUWAHATI, ASSAM, 781001.
2:THE DIVISIONAL RAILWAY MANAGER
NORTH EAST FRONTIER RAILWAY
TINSUKIA DIVISION
TINSUKIA
ASSAM.
3:THE SENIOR DIVISIONAL ENGINEER/C
NORTH EAST FRONTIER RAILWAY
TINSUKIA DIVISION
TINSUKIA
ASSAM.
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4:THE SENIOR DIVISIONAL ENGINEER (WORKS)
NORTH EAST FRONTIER RAILWAY
TINSUKIA DIVISION
TINSUKIA
ASSAM
Advocate for the Petitioner : MR. U K NAIR
Advocate for the Respondent : DY.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE BUDI HABUNG
ORDER
Date : 24-01-2024 Ms. M. K. Sarma, learned counsel for the petitioner on the consent of the other side prays for three weeks time to file affidavit-in-reply.
The prayer is allowed.
List this matter after three weeks.
JUDGE Comparing Assistant