Section 10(5) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004
(5)Where the Kuladhipati passes an order annulling the proceedings under sub-section (6); he may make such order in relation thereto in continuity with this Act, Statute, Ordinance or Regulation as he may deem fit in the interest of the University and the order so made shall be final.
