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State of Uttarakhand - Section

Section 51 in Uttarakhand Panchayati Raj Act, 2016

51. Constitution and reconstitution of a Kshettra Panchayat.

- The State Government shall arrange the constitution or the reconstitution of the present area of Kshettra Panchayat in every districts if any, thereof before the expiry of its term or when otherwise required for the purposes of this Act.