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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(4) in Andhra Pradesh Law Officers (Appointment and Conditions of Service) Rules, 1999

(4)The Government Pleaders and Assistant Government Pleaders in the Subordinate Courts may be provided the assistance of a Stenographer/ Typist by the concerned Government Officer in respect of their cases whenever required.