Supreme Court - Daily Orders
Krishnadatt Awasthy vs State Of M.P.. on 30 September, 2021
Bench: Sanjay Kishan Kaul, M.M. Sundresh
ITEM NO.103 COURT NO.6 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.4806/2011
KRISHNADATT AWASTHY Appellant(s)
VERSUS
STATE OF M.P. & ORS. Respondent(s)
WITH
C.A. No. 4807/2011 (IV-C)
C.A. No. 4808/2011 (IV-C)
C.A. No. 4809/2011 (IV-C)
Date : 30-09-2021 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Appellant(s) Mr. Neeraj Shekhar, AOR
Mr. Ashutosh Thakur, Adv.
Mr. (Dr.) Sumit Kumar, Adv.
Mr. Abhishek Pandey, Adv.
Mr. Hemant Kumar Sunny, Adv.
For Respondent(s) Mr. Anish Kumar Gupta, AOR
Ms. Archana Preeti Gupta, Adv.
Mr. Avdhesh Kumar Singh, Adv.
Ms. Rita Gupta, Adv.
Mr. Venugopal Abhay, Adv.
Mr. Vaibhav Verma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the appellant states that he is being led by Mr. Vivek Tankha, learned senior counsel.
None appears for the State of Madhya Pradesh. Let Signature Not Verified notice be issued to standing counsel for the State of Madhya Digitally signed by RASHI GUPTA Date: 2021.09.30 17:28:32 IST Reason: Pradesh.
1 List these matters before a Bench in which one us (Hon’ble Mr. Justice Sanjay Kishan Kaul) is not a Member.
(RASHMI DHYANI) (POONAM VAID)
COURT MASTER COURT MASTER
2