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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Bengal Presidency - Subsection

Section 31(b) in Police Regulations, Bengal , 1943

(b)A Sub-divisional Police Officer (or a Circle Inspector in a subdivision where there is no Sub-divisional Police Officer) shall similarly consult the Public Prosecutor or Government Pleader (if any) of the subdivision.