Delhi High Court - Orders
Smt Shiny Boby Raj And Anr vs Tata Aig Gen Ins Co Ltd & Anr on 3 March, 2023
Author: Rekha Palli
Bench: Rekha Palli
$~46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 112/2023 & CM APPL. 10469/2023 -Stay.
SMT SHINY BOBY RAJ AND ANR.
..... Appellant
Through: Mr. S.N. Parashar, Adv.
versus
TATA AIG GEN INS CO LTD & ANR.
..... Respondent
Through: Ms Vandana Kahlon and Mr. Rudra
Kahlon, Advs. for R-1.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 03.03.2023
1. Learned counsel for the appellant prays for and is granted one week's time to place on record copies of the evidence led before the learned Tribunal.
2. At request, list on 22.03.2023.
REKHA PALLI, J MARCH 3, 2023 acm Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:06.03.2023 14:16:57