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[Cites 0, Cited by 0] [Section 8A(2)] [Section 8A] [Entire Act]

State of Uttarakhand - Subsection

Section 8A(2)(b) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

(b)the basis on which the tenure-holders will contribute land for extension of abadi and for other public purposes; and