Section 35(i) in The Bihar Government Estates (Khas-Mahal) Manual, 1953
(i)When there has been a record-of-rights the khasra plot index, the 16 inch map and the continuous khatian (Register IB). When the estate is proprietary, and also where there are tenure-holders, it is also necessary to maintain the khewat of proprietors and the khewat of tenure-holders.
