Section 14(2) in The West Bengal Panchayat Elections Act, 2003
(2)The number of members to be elected to a Panchayat Samiti from a Gram in the areas other than hill areas shall be -(i)one, if the number of voters in such Gram is 4500 or less;(ii)two, if the number of voters in such Gram is more than 4500 but less than 9001; and(iii)three, if the number of the voters in such Gram is 9001 and above.
