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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(1)(i) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(i)the special arrangements, if any, which may be made for the residence and teaching of women students and prescribing of special courses of studies for them;