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[Cites 0, Cited by 0] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(3) in The Central Motor Vehicles Rules, 1989

(3)The period of validity of an authorisation shall not exceed one year at a time [* * *] [ The words 'and shall expire on the 31st day of March of the year' omitted by GSR 933(E), dated 28.10.1989 (w.e.f. 28.10.1989).].