Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Tamilnadu - Section Section 18 in Tamil Nadu Electricity (Taxation on Consumption) Act, 1962 18. Act to be subject to Article 288. - This Act shall have Effect subject to the provisions of Article 288 of the Constitution.
