Calcutta High Court (Appellete Side)
Bhartiya Janta Party vs The State Of West Bengal & Ors on 4 August, 2022
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
A 307 ss/jks 04.08.2022 MAT 1354 of 2021 With CAN 1 of 2021 With CAN 2 of 2021 Bhartiya Janta Party Vs. The State of West Bengal & Ors.
Since no one is present for the parties, therefore the case is adjourned.
List on 7th September, 2022.
(Prakash Shrivastava, C.J.) (Sugato Majumdar, J.)