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[Cites 0, Cited by 0] [Section 9C(1)] [Section 9C] [Entire Act]

State of Tamilnadu - Subsection

Section 9C(1)(ii) in Tamil Nadu Town and Country Planning Act, 1971

(ii)to prepare a master plan or a detailed development plan or a new town development plan referred to, under sub-section (2) of section 17 or under section 20 or under section 18, as the case may be for the Chennai Metropolitan Planning Area;