Supreme Court - Daily Orders
Delhi Administration Department Of ... vs Sunil Kumar Khemani on 17 August, 2015
Î ITEM NO.75 REGISTRAR COURT. 1 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Petition(s) for Special Leave to Appeal (Crl.) No(s). 1600/2
015
DELHI ADMINSTRATION Petitioner(s)
VERSUS
SUNIL KUMAR KHEMANI AND ORS Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 17/08/2015 This petition was called on for hearing today.
For Petitioner(s) Ms. Sudha Pal, Adv.
Mr. D. S. Mahra,Adv.
For Respondent(s) Mr. Ujjawal Pandey, Adv.
Mr. Abhishek Kumar Pandey, Adv.
Ms. Asha Gopalan Nair,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for respondent appearing for all five respondents has requested four weeks time to file the counter affidavit.
Counter affidavit on behalf of all the five respondents be filed within four weeks time.
List on 14th October, 2015.
(RACHNA GUPTA) Registrar Signature Not Verified Digitally signed by Hema Joshi Date: 2015.08.21 11:07:35 IST Reason: