Section 16(4) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007
(4)The Chancellor shall have the following powers, namely ;-(a)to appoint and remove the Vice-Chancellor;(b)to call for any information or record;(c)such other powers as may be conferred by the Statutes.
