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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Punjab - Subsection

Section 77(4) in Punjab Regional and Town Planning and Development (General) Rules, 1995

(4)On receipt of recommendations under sub-rule (3), the State Government shall issue orders under sub-section (1) of Section 151 of the Act for the allocation of the employees of the Directorate to the Authority with effect from the date of establishment of the Punjab Urban Planning and Development Authority under section 17. Sections 154 and 180(2)(221).