Madhya Pradesh High Court
Prem Prakash vs Union Of India on 4 January, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 21317 of 2019
(PREM PRAKASH Vs UNION OF INDIA AND OTHERS)
Dated : 04-01-2023
Shri Rakesh Singh - Advocate for petitioner.
Shri Rakesh Jain - Advocate for the respondent No.1.
Shri R.K. Yadav - Advocate for respondent No.2.
Learned counsel for the respondent No.2 prays for and is granted six weeks' time to file reply.
List after six weeks.
(MANINDER S. BHATTI) JUDGE sp Signature Not Verified Signed by: SAVITRI PATEL Signing time: 1/5/2023 6:09:07 PM