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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(1)(iii) in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

(iii)name of the place in which, the site on which and the building in which the plant is to be set up;