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[Cites 0, Cited by 0] [Section 117(7)] [Section 117] [Entire Act]

State of Haryana - Subsection

Section 117(7)(a) in The Displaced Persons (Compensation and Rehabilitation) Rules, 1955

(a)by publication in one issue of a newspaper having circulation in the area in which the person concerned is known to have last resided or to have carried on business; or