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Bombay High Court

Navendu Babbar S/O. Sh. Kashmeri Lal ... vs The Central Bureau Of Investigation Acb ... on 10 August, 2021

Author: S. K. Shinde

Bench: S. K. Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 1367 OF 2020

 Navendu Babbar S/o. Sh. Kashmeri Lal Babbar ....APPLICANT
             V/S
 The Central Bureau Of Investigation Acb  ....RESPONDENT

Mumbai And Anr.

Adv Rohan N Hogle a/w Adv Pravada Raut For Applicant Adv Saurabh Kshirsagar i/b Adv Hiten S Venegaukar For CBI-ACB Res 1 H J Dedhia APP for State/Res 2 CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 10th August, 2021 P.C. :

Not before this Court.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 10/08/2021 ::: Downloaded on - 11/08/2021 06:21:20 :::