Bombay High Court
Navendu Babbar S/O. Sh. Kashmeri Lal ... vs The Central Bureau Of Investigation Acb ... on 10 August, 2021
Author: S. K. Shinde
Bench: S. K. Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 1367 OF 2020
Navendu Babbar S/o. Sh. Kashmeri Lal Babbar ....APPLICANT
V/S
The Central Bureau Of Investigation Acb ....RESPONDENT
Mumbai And Anr.
Adv Rohan N Hogle a/w Adv Pravada Raut For Applicant Adv Saurabh Kshirsagar i/b Adv Hiten S Venegaukar For CBI-ACB Res 1 H J Dedhia APP for State/Res 2 CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 10th August, 2021 P.C. :
Not before this Court.
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