Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9A(11)] [Section 9A] [Entire Act]

Union of India - Subsection

Section 9A(11)(b) in The Companies (Prospectus and Allotment of Securities) Rules, 2014

(b)a Government company or