Section 13(2)(a) in The Punjab Development of Damaged Areas Act, 1951

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(2)(a) in The Punjab Development of Damaged Areas Act, 1951

(a)The income of the scheme, which shall include the estimated value of the plots and the material thereon that remain to be sold and the other sources of income from the scheme which remain outstanding, and

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State of Punjab - Subsection

Section 13(2)(a) in The Punjab Development of Damaged Areas Act, 1951