Section 9 in Rabindranath Tagore University Act, 2017
9. Officers of the University.
- The following shall be the officers of the University :(i)Chancellor;(ii)Vice-Chancellor;(iii)Pro-Vice-chancellor;(iv)Registrar,(v)Academic Registrar,(vi)Dean, Research and Development;(vii)Controller of Examinations;(viii)Dean, Student Welfare;(ix)Finance Officer; and(x)such other persons in the service of the University as may be declared by the statutes to be the officers of the University.
