Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] State of Jharkhand - Subsection Section 115(iii) in Bihar Education Code, 1961 (iii)Ordinarily, a Sub-Inspector of schools, who has worked for more than six years outside his home division, should be posted within his home division provided it is administratively found convenient.
