Bombay High Court
Bhagyashree Bhupendra Ghatal vs Janardhan Nana Dhangade (Deceased) on 25 September, 2019
Before : M. W. Chandwani Prothonotary & Senior Master Date : 25th September, 2019 FOR REJECTION (ORIGINAL SIDE MATTERS) :
34 TPL/2164/2019 ) None present.
35 TPL/2167/2019 ) 36 TPL/2168/2019 ) P.C. : Petitioners and/or their Advocates to 37 TPL/2170/2019 ) remove office objections on the petitions 38 TPL/2172/2019 ) and get the same numbered and/or 39 TPL/2173/2019 ) registered on or before 16.10.2019, 42 TPL/2185/2019 ) failing petitions to stand rejected for 47 TPL/2199/2019 ) non-removal of office objections under ) O.S.Rule 986.
40 TPL/2175/2019 ) Mr. Jitendra Gor, Advocate for
) petitioner.
)
) P.C. : Petitioner and/or his Advocate to ) remove office objections on the petition ) and get the same numbered and/or ) registered on or before 23.10.2019, ) failing petition to stand rejected for non-
) removal of office objections under ) O.S.Rule 986.
41 TPL/2180/2019 ) Mr. Ashish K. Dubey, Advocate for
) petitioner.
)
) P.C. : Petitioner and/or her Advocate to ) remove office objections on the petition ) and get the same numbered and/or ) registered on or before 23.10.2019, ) failing petition to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
Date : 25.09.2019 Prothonotary & Senior Master
::: Uploaded on - 27/09/2019 ::: Downloaded on - 27/09/2019 21:28:54 :::