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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(2)(vi) in The Orissa Estates Abolition Act, 1951

(vi)gross income of the previous agricultural year from any other interest appertaining to an estate vesting, in the State Government and not expressly mentioned in Sub-clauses (i) to (v).