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[Cites 0, Cited by 0] [Section 236(3)] [Section 236] [Entire Act]

State of Rajasthan - Subsection

Section 236(3)(a) in Rajasthan Municipalities Act, 2009

(a)over hangs or juts into or in any way projects or encroaches upon any public street so as to be an obstruction to safe and convenient passage along such street, or